Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 222] [Entire Act] State of Uttar Pradesh - Subsection Section 222(d) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (d)due regard shall always be had to the social and religious usages of the occupants of the premises entered.
