Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in Bihar Control of the Use & Play of Loud-Speakers Rules, 1951 3. Date(s), hour(s), where the loud-speaker(s) will be played................................... ......................................................................................................Signature..................................Date..........................................
