Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 137 in Reductions and Remissions (Andhra Pradesh) 137. Gifts and Settlement in favour of Cantonment Board. Stamp duty remitted. (G.O.Ms.No.293, Rev. (Reg.H), Dated 18.3.1992. Published in Andhra Pradesh Gazette Part I, Dated 16.4.1992).
