Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of West Bengal - Section Section 12 in West Bengal Municipal Act, 1993 12. Municipal authorities. - The municipal authorities charged with the responsibility of carrying out the provisions of this Act .shall, for each municipal area, be as follows :(a)the Municipality,(b)the Chairman-in-Council, and(c)the Chairman.
