Section 42 in The National Airports Authority Act, 1985
42. Amendment of Act 22 of 1934.-In sub-section (2) of section 5 of the Aircraft Act, 1934, in clause (b), after the words and figures "the International Airports Authority Act, 1971 (43 of 1971)", the words and figures "or the National Airports Authority Act, 1985" shall be inserted.
