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Union of India - Section

Section 15HB in The Securities And Exchange Board Of India (Amendment) Act, 2002

15HB. Penalty for contravention where no separate penalty has been provided.-

Whoever fails to comply with any provision of this Act, the rules or the regulations made or directions issued by the Board thereunder for which no separate penalty has been pro ided, shall be liable to a penalty which may extend to one crore rupees.