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[Cites 0, Cited by 0] [Section 87A(1)] [Section 87A] [Entire Act]

State of Maharashtra - Subsection

Section 87A(1)(iii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iii)on Notice boards of the Council at its Head Office as well as other officers, if any;