Allahabad High Court
Rajendra Kumar vs Chief In Hydel (Jal Vidyut),Lucknow & ... on 25 June, 2010
Author: S.N.H. Zaidi
Bench: S.N.H. Zaidi
Court No. - 18 Case :- SERVICE SINGLE No. -- 4240 of 2010 Petitioner :- Rajendra Kumar Respondent :- Chief In Hydel (Jal Vidyut),Luckn0w & Others Petitioner Counsel :- Vikas Srivastava 'Bakhshi Respondent Counsel :- Sanchit S. Asthana Hon'ble S.N.H. Zaidi.J.
From the perusal of the record there appears no urgency in the matter.
List in the week commencing 5th July, 2010 as fresh. Order Date :- 25.6.2010 Muk