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Allahabad High Court

Rajendra Kumar vs Chief In Hydel (Jal Vidyut),Lucknow & ... on 25 June, 2010

Author: S.N.H. Zaidi

Bench: S.N.H. Zaidi

Court No. - 18

Case :- SERVICE SINGLE No. -- 4240 of 2010

Petitioner :- Rajendra Kumar

Respondent :- Chief In Hydel (Jal Vidyut),Luckn0w & Others
Petitioner Counsel :- Vikas Srivastava 'Bakhshi

Respondent Counsel :- Sanchit S. Asthana

Hon'ble S.N.H. Zaidi.J.

From the perusal of the record there appears no urgency in the matter.

List in the week commencing 5th July, 2010 as fresh. Order Date :- 25.6.2010 Muk