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State of Chattisgarh - Section

Section 17 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

17. Duties of an officer.

- Every officer shall perform such duties and actions as may be necessary in times of need to ensure the carrying out of the normal work of the Bank everyday including securing access to the office premises or branch, documents and equipment and receipt handling, processing, movement and dispatch of documents and records and such other matters relating to the business of the Bank.