Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015

(2)It extends to the whole of India except the State of Jammu and Kashmir.