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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Meghalaya - Subsection

Section 31(2)(xxxi) in The Meghalaya School Education Act, 1981

(xxxi)the scale of fees or charges, or the manner of fixing fees or charges payable in respect of any certificate, permission mark-sheet or other document for which such fees may be collected ; and