Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(3)(i) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964 (i)more than five days between a meeting of the Assembly and a meeting of the committee under sub-rule (1), or