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State of Bihar - Section

Section 26 in Bihar Government Servant's Conduct Rules, 1976

26. Delegation of power.

- The Government may, by general or special order, direct that any power exercisable by it or any head of department under these Rules (except the power under Rule 23 and this Rule) shall, subject to such conditions if any, as may be specified in the order, be exercisable also by such order or authority as may be specified in the order.