Section 29 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
29. Time of arrival of prisoners.
- As far as practicable, prisoners should be dispatched so as to reach the jail to which they are being transferred between the hours of opening the wards in the morning and lock up. As far as possible, their dispatch should be timed so that they shall not arrive on a Sunday.
