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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(iii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iii)Sanction of leave of absence beyond (3) months and termination of studentship: Every student shall attend his/her classes (Theory, Practicals and Clinical) on all working days unless he/she is granted leave of absence by the Principal. If a student is absent continuously for a period of (91) days or more and seeks permission to attend the course before one year after discontinuation his/her application shall be forwarded to the Registrar with the recommendation of the Principal. If the Vice-Chancellor is satisfied with the reasons, he may grant leave of absence attaching such conditions as he may deem necessary, candidates who 'are absent for a continuous period of one year or more without permission shall be deemed to have forfeited the admission into the course and his/her studentship shall stand cancelled without any further notice.