Delhi High Court - Orders
Saamag Planeteves Private Limited vs The Registrar Of Trade Mark on 18 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-TM) 104/2021
SAAMAG PLANETEVES PRIVATE LIMITED
..... Appellant
Through: Ms.Nandini Aishwarya, Adv.
versus
THE REGISTRAR OF TRADE MARK
..... Respondent
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat & Mr.Alexander
Mathai Paikaday, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 18.11.2022 The learned counsel for the appellant prays for an adjournment. List on 17th April, 2023.
In the meantime, the learned counsels for the parties shall file brief synopsis of their arguments, referring to the pagination of the e-file of this Court, along with copies of the judgments that they wish to rely upon, within a period of four weeks from today.
NAVIN CHAWLA, J NOVEMBER 18, 2022/rv Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:22.11.2022 17:18:06