Gopal Singh Rajpurohit vs Suchi Sharma on 24 January, 2020

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HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 560/2019 Gopal Singh Rajpurohit

----Petitioner Versus Suchi Sharma

----Respondent For Petitioner(s) : Mr. Mahendra Thanvi For Respondent(s) : Mr. Navdeep Dadhich JUSTICE DINESH MEHTA Order 24/01/2020 Issue notice.

Mr. Harish Purhoit accepts notice on behalf of the respondent-corporation.

This case be adjourned sine-die, as has been ordered by this Court vide order dated 16.9.2019 passed in SBCCP No.992/2018.

Names of concerned counsel be reflected in the cause list.

(DINESH MEHTA),J 241-CPGoyal/-

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