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State of Maharashtra - Section

Section 7 in The Maharashtra Cooperative Societies Rules, 1961

7. Refusal of Registration.

- Where any society does not furnish the information in regard to the society as required by the Registrar or fulfil any of the conditions laid down in the Act [the rules or the norms and conditions for registration of societies or class of societies as specified by the Registrar,] [Substituted 'or these Rules' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] the Registrar may refuse to register that society.