Allahabad High Court
Nand Lal And Others vs Deputy Director Of Consolidation, ... on 7 March, 2019
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 2979 of 1980 Petitioner :- Nand Lal And Others Respondent :- Deputy Director Of Consolidation, Faizabad And Others Counsel for Petitioner :- V.K.Srivastava,A.S.Chaudhary,I.H.Farooqui,Kapil Deo,P.V.Chaudhary,Prabhakar Vardhan Chaudha,S.S. Dubey Counsel for Respondent :- C.S.C.,B.K.Chaudhary,Dinesh Chandra,Irfan Ahmad,Madhulika Yadav,S.M.Nasir Hon'ble Salil Kumar Rai,J.
On the request of counsel for the respondents, put up on 14.3.2019 in the additional cause list.
Order Date :- 7.3.2019 Satyam