Section 16(3)(c) in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972

[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

(c)the date which shall not be earlier than seven days after the date of the order, by which the landlord shall deliver possession to the allottee ;

Legal Document View