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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Med Ram vs . Sh. Anil Kumar & Ors. on 10 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Sh. Med Ram vs. Sh. Anil Kumar & Ors.

RSA No.154 of 2012 10.04.2023 Present: Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for the appellant.

Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for respondents No.1 & 2.

CMP No.3491 & CMP No.3492 of 2023 Learned counsel for the respondents prays for and is granted two weeks' time to file reply. List thereafter.

CMP No.3495/2023

The application is disposed of with a direction to the applicant to file translated copy of Annexures A-1 and A-2 within a period of four weeks.

( Sushil Kukreja ) Judge 10th April, 2023 (reena) ::: Downloaded on - 10/04/2023 20:43:55 :::CIS