Delhi High Court - Orders
Astral Ltd vs Duke Pipes P Ltd on 4 December, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 668/2024 with I.A. 37101/2024
ASTRAL LTD .....Plaintiff
Through: Mr. Sachin Gupta, Mr. Rohit Pradhan,
Ms. Diksha Tekriwal and
Ms. Mahima Chanchalani, Advocates
versus
DUKE PIPES P LTD .....Defendant
Through: Mr. Mahabir, Adv.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 04.12.2025 List on 12th January, 2026, in the 'Supplementary List'.
AMIT BANSAL, J DECEMBER 4, 2025 at This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/12/2025 at 21:39:32