Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(9)] [Section 50] [Entire Act] State of Punjab - Subsection Section 50(9)(f) in The Juvenile Justice (Punjab) Rules, 1987 (f)to exercise all other powers and execut such other functions as may be assigned to him by the Board of Management from time to time.