Section 66(3)(ii) in The M.P. Bhumi Vikas Rules, 1984

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State of Madhya Pradesh - Subsection

Section 66(3)(ii) in The M.P. Bhumi Vikas Rules, 1984

(ii)However in the case of special housing schemes for Economically Weaker Section of Society, low income group housing, slum clearance scheme or industrial labour housing schemes, the norms for the size of the rooms shall be as follows:-

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State of Madhya Pradesh - Subsection

Section 66(3)(ii) in The M.P. Bhumi Vikas Rules, 1984