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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(8) in The Orissa Veterinary Council Rules, 1997

(8)Every elector desirous of recording his vote shall, after filling up the declaration paper in Form VI, and the ballot paper in Form VII according to the directions given in the letter of intimation in Form V, enclose the ballot paper in the ballot paper cover, stick up and enclose the said cover along with the declaration paper in the other envelope addressed to the Returning Officer and send that envelope by registered post at the elector's own cost or by hand to the Returning Officer, so as to reach him not later than the appointed time closure of voting on the date fixed for the poll.