Allahabad High Court
Juglesh Kumari vs State Of U.P. And 2 Others on 4 July, 2016
Author: Pradeep Kumar Singh Baghel
Bench: Pradeep Kumar Singh Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 27002 of 2016 Petitioner :- Juglesh Kumari Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Anoop Trivedi,Vibhu Rai Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
On the request of the learned counsel for the respondent, put up this case day after tomorrow as supplementary fresh before appropriate bench showing the name of Sri Ashok Kumar as counsel for the respondent.
Order Date :- 4.7.2016 AU