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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(2) in The Gujarat Housing Board Act, 1961

(2)The programme shall contain,-
(a)such particulars of housing schemes which the Board proposes to execute whether in part or whole during the next year as may be prescribed,
(b)the particulars of any of undertaking which the Board proposes to organize or execute during the next year for the purpose of the production of building materials, and
(c)such other particulars as may be prescribed.