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[Cites 0, Cited by 0] [Section 200(2)] [Section 200] [Entire Act]

State of Telangana - Subsection

Section 200(2)(xiv) in Telangana District Boards Act, 1955

(xiv)the provisions subject to which any building may be erected or re-erected or a factory, workshop or workplace may be established or installed under section 102;