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State of Madhya Pradesh - Section

Section 213 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

213.

Board may recommend text books to the students or to the State Government for prescription by then under Section 4 (1) of the Madhya Pradesh Prathmik, Middle School Tatha Madhyamik Shiksha (Pathya Pustakon Sambandi Vyavastha) Adhiniyam, 1973.