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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(11) in Calicut University Act, 1975

(11)It shall be the duty of the Vice-Chancellor to ensure that the provisions of this Act, the Statutes, the Ordinances, the Regulations, the rules and the bye-laws are faithfully observed and carried out, and he shall have all powers necessary for this purpose.