Supreme Court - Daily Orders
Emaar Mgf Land Ltd vs Karnail Singh on 14 November, 2014
Bench: Madan B. Lokur, R. Banumathi
ITEM NO.34 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29392/2014
(Arising out of impugned final judgment and order dated 25/07/2014
in FA No. 342/2014 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
EMAAR MGF LAND LTD AND ANR Petitioner(s)
VERSUS
KARNAIL SINGH AND ANR Respondent(s)
(with interim relief)
Date : 14/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Aditya Narain, Adv.
Ms. Meera Mathur,Adv.
Ms. Anushree Narain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
(RAJESH DHAM) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Rajesh Dham Date: 2014.11.14 16:55:16 IST Reason: