Supreme Court - Daily Orders
Tripti Sultania @ Tripti Tikmany vs Harshit Sultania on 30 July, 2025
Bench: Sanjay Karol, Prashant Kumar Mishra
ITEM NO.7 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1185/2025
TRIPTI SULTANIA @ TRIPTI TIKMANY PETITIONER(S)
VERSUS
HARSHIT SULTANIA RESPONDENT(S)
IA No. 105319/2025 - EX-PARTE STAY
IA No. 105320/2025 - EXEMPTION FROM FILING O.T.
Date : 30-07-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KAROL
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) :
Mr. Anirudh Sanganeria, AOR
Ms. Jhuma Sen, Adv.
For Respondent(s) :
Upon hearing the counsel the Court made the following
O R D E R
Tag and list this petition along with T.P.(C) No.1572 of 2025.
(D. NAVEEN) (ANU BHALLA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NAVEEN D Date: 2025.07.30 18:11:23 IST Reason: