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Muniraju @ Muniraju A. vs The State Of Karnataka on 2 May, 2022

Bench: D.Y. Chandrachud, Surya Kant

     ITEM NO.16                                    COURT NO.4                       SECTION II-C

                                      S U P R E M E C O U R T O F             I N D I A
                                              RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (Crl.)                        No(s).1756/2021

     (Arising out of impugned final judgment and order dated 06-01-2021
     in CRLP No. 5836/2020 passed by the High Court of Karnataka at
     Bengaluru)

     MUNIRAJU @ MUNIRAJU A. & ANR.                                                   Petitioner(s)

                                                            VERSUS

     THE STATE OF KARNATAKA & ANR.                                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.28273/2021-EXEMPTION FROM FILING
     O.T.)

     Date : 02-05-2022 This petition was called on for hearing today.

     CORAM :
                              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                              HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                      Mr.   Manju Nath Meled, AOR
                                            Mr.   Anuj Saini, Adv.
                                            Mr.   Sandeep Sharma, Adv.
                                            Mr.   Ganesh Kumar R., AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                  O R D E R

1 Having heard counsel appearing on behalf of the petitioners, we are not inclined to entertain the Special Leave Petition under Article 136 of the Constitution. The Special Leave Petition is dismissed.

2 However, the second petitioner, who is stated to be 75 years old, would be at liberty to move the trial Judge for exemption from personal appearance.

Date: 2022.05.02 Pending application, if any, stands disposed of. 17:25:59 IST Reason:

                            (SANJAY KUMAR-I)                                (RAM SUBHAG SINGH)
                               AR-CUM-PS                                       COURT MASTER