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Bombay High Court

The Executive Engineer, Nandur ... vs Lahanu Sakharam Datir And Others on 30 March, 2026

                                         1                          DPT-30.3.2026.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                                         ...

                       CORAM                     : SHAILESH P. BRAHME, J.
                       DATE                      : 30.03.2026

PER COURT :

Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. Interim relief/ undertaking/ statement, if any, in these matters to continue till the next date.

Matters Date (with connected matters therein, if any.) 83 FIRST APPEAL NO. 1683 OF 2022 84 CIVIL APPLICATION NO. 783 OF 2019 IN FAST/35347/2018 85 CIVIL APPLICATION NO. 9911 OF 2022 IN FAST/17232/2022 86 CIVIL APPLICATION NO. 9346 OF 2024 IN FAST/21842/2024 87 CIVIL APPLICATION NO. 9473 OF 2024 IN FAST/19482/2024;

93 CIVIL APPLICATION NO. 13567 OF 2025 IN FAST/8317/2020;

110 CIVIL APPLICATION NO. 3753 OF 2026 IN FAST/27514/2024 111 CIVIL APPLICATION NO. 3754 OF 2026 IN FAST/13917/2025 112 CIVIL APPLICATION NO. 3762 OF 2026 IN FA/210/2025 113 CIVIL APPLICATION NO. 3763 OF 2026 ... 27.04.2026 IN FA/2031/2025 114 CRA NO. 67 OF 2018 116 CRA NO. 167 OF 2025 117 WRIT PETITION NO. 3084 OF 2018 118 FIRST APPEAL NO. 2377 OF 2020 119 CRA NO. 104 OF 2018 120 CRA NO. 204 OF 2019 121 CRA NO. 22 OF 2021 122 CRA NO. 121 OF 2023 123 CRA NO. 155 OF 2025 124 WRIT PETITION NO. 7132 OF 2017 ... 28.04.2026 125 FIRST APPEAL NO. 1105 OF 2022 126 FIRST APPEAL NO. 1622 OF 2022 127 FIRST APPEAL NO. 215 OF 2025 128 FIRST APPEAL NO. 2676 OF 2025 129 FIRST APPEAL NO. 2954 OF 2025 130 FIRST APPEAL NO. 2956 OF 2025 131 FIRST APPEAL NO. 3271 OF 2025 132 FIRST APPEAL NO. 3500 OF 2025 ... 29.04.2026 133 FIRST APPEAL NO. 1 OF 2026 134 FIRST APPEAL NO. 303 OF 2026 1/3 2 DPT-30.3.2026.odt 135 FIRST APPEAL NO. 527 OF 2026 136 APEAL FROM ORDER NO. 17 OF 2023 138 APEAL FROM ORDER NO. 28 OF 2024 139 CIVIL APPLICATION NO. 1252 OF 2017 140 CIVIL APPLICATION NO. 9606 OF 2019 IN AOST/22322/2019 141 CIVIL APPLICATION NO. 12587 OF 2019 IN RC/654/2019 142 CIVIL APPLICATION NO. 6141 OF 2025 IN AOST/15768/2025 143 CIVIL APPLICATION NO. 13656 OF 2025 IN RAST/35878/2025 144 CRA NO. 41 OF 2016 145 CRA NO. 196 OF 2018 146 CRA NO. 138 OF 2023 147 CRA NO. 139 OF 2023 148 CRA NO. 111 OF 2025 149 CRA NO. 171 OF 2025 ... 30.04.2026 150 CRA NO. 257 OF 2025 151 FIRST APPEAL NO. 2844 OF 2025 152 CIVIL APPLICATION NO. 8706 OF 2022 IN FA/1720/2025 153 CIVIL APPLICATION NO. 8377 OF 2024 IN FAST/17660/2024 154 CIVIL APPLICATION NO. 9321 OF 2024 IN FAST/22749/2024 155 CIVIL APPLICATION NO. 11920 OF 2024 IN FAST/22026/2024 156 CIVIL APPLICATION NO. 12203 OF 2024 IN FA/439/2025 157 CIVIL APPLICATION NO. 1714 OF 2025 IN FA/506/2025 158 CIVIL APPLICATION NO. 7602 OF 2025 IN FAST/18633/2025 159 CIVIL APPLICATION NO. 7944 OF 2025 IN FAST/19770/2025 160 CIVIL APPLICATION NO. 8017 OF 2025 IN FAST/16901/2025 161 CIVIL APPLICATION NO. 9188 OF 2025 IN FAST/23178/2025 162 CIVIL APPLICATION NO. 10160 OF 2025 IN FAST/22378/2025 163 CIVIL APPLICATION NO. 10348 OF 2025 IN FAST/26161/2025 164 CIVIL APPLICATION NO. 10710 OF 2025 IN FAST/23558/2025 165 CIVIL APPLICATION NO. 10715 OF 2025 IN FAST/23012/2025 166 CIVIL APPLICATION NO. 10716 OF 2025 IN FAST/23348/2025 167 CIVIL APPLICATION NO. 10718 OF 2025 IN FAST/23356/2025 168 CIVIL APPLICATION NO. 10723 OF 2025 IN FAST/22992/2025 169 CIVIL APPLICATION NO. 10725 OF 2025 IN FAST/22995/2025 170 CIVIL APPLICATION NO. 10727 OF 2025 IN FAST/22998/2025 171 CIVIL APPLICATION NO. 10731 OF 2025 IN FAST/23005/2025 172 CIVIL APPLICATION NO. 10732 OF 2025 IN FAST/23351/2025 173 CIVIL APPLICATION NO. 10735 OF 2025 IN FAST/22989/2025 174 CIVIL APPLICATION NO. 10736 OF 2025 IN FAST/23362/2025 175 CIVIL APPLICATION NO. 10741 OF 2025 IN FAST/23001/2025 ... 04.05.2026 2/3 3 DPT-30.3.2026.odt 176 CIVIL APPLICATION NO. 10762 OF 2025 IN FAST/20269/2025 177 CIVIL APPLICATION NO. 10799 OF 2025 IN FAST/26397/2025 178 CIVIL APPLICATION NO. 10801 OF 2025 IN FAST/26394/2025 179 CIVIL APPLICATION NO. 10803 OF 2025 IN FAST/23359/2025 180 CIVIL APPLICATION NO. 11650 OF 2025 IN FAST/24399/2025 181 CIVIL APPLICATION NO. 11947 OF 2025 IN FAST/30670/2025 182 CIVIL APPLICATION NO. 12025 OF 2025 IN FAST/31506/2025 183 CIVIL APPLICATION NO. 12110 OF 2025 IN FAST/30327/2025 184 CIVIL APPLICATION NO. 12111 OF 2025 IN FAST/30323/2025 185 CIVIL APPLICATION NO. 12112 OF 2025 IN FAST/29807/2025 186 CIVIL APPLICATION NO. 12114 OF 2025 IN FAST/29177/2025 187 CIVIL APPLICATION NO. 12130 OF 2025 IN FAST/30780/2025 188 CIVIL APPLICATION NO. 12140 OF 2025 IN FAST/26241/2025 189 CIVIL APPLICATION NO. 12360 OF 2025 IN FAST/32520/2025 190 CIVIL APPLICATION NO. 12483 OF 2025 IN FA/1845/2025 191 CIVIL APPLICATION NO. 12702 OF 2025 IN FAST/33645/2025 192 CIVIL APPLICATION NO. 12707 OF 2025 IN FAST/33642/2025 193 CIVIL APPLICATION NO. 12961 OF 2025 IN FAST/30945/2025 194 CIVIL APPLICATION NO. 12987 OF 2025 IN FAST/31065/2025 195 CIVIL APPLICATION NO. 13112 OF 2025 IN FAST/33490/2025 196 CIVIL APPLICATION NO. 13734 OF 2025 IN FA/80/2026 197 CIVIL APPLICATION NO. 13762 OF 2025 ... 05.05.2026 IN X-OBJST/35105/2025 198 CIVIL APPLICATION NO. 969 OF 2026 IN FAST/32119/2023 199 CIVIL APPLICATION NO. 993 OF 2026 IN FA/2108/2024 200 CIVIL APPLICATION NO. 1359 OF 2026 IN FAST/5237/2022 201 CIVIL APPLICATION NO. 1552 OF 2026 IN FAST/3276/2026 202 CIVIL APPLICATION NO. 1554 OF 2026 IN FAST/3284/2026 203 CIVIL APPLICATION NO. 1579 OF 2026 IN FAST/3280/2026 204 CIVIL APPLICATION NO. 3766 OF 2026 IN FAST/16891/2025 205 CRA NO. 54 OF 2011 206 FIRST APPEAL NO. 620 OF 2024 207 FIRST APPEAL NO. 3199 OF 2025 208 FIRST APPEAL NO. 67 OF 2026 ... 06.05.2026 ( SHAILESH P. BRAHME, J.) arp/-

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