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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in The Plastic Waste (Management and Handling) Rules, 2011

(a)carry bags shall either be [in natural shade (colourless) which is without any added pigments] or made using only those pigments and colourants which are in conformity with Indian Standard: IS 9833:1981 titled as List of pigments and colourants for use in plastics in contact with foodstuffs, Pharmaceuticals and drinking water, as amended from time-to-time;