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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(4) in Rajasthan Factories Rules, 1951

(4)The height of the rooms in the building shall be not less than [3.75 metres] [Substituted by No.1, dated 24.3.1979.] from the floor to the lowest part of the roof and there shall be not less than [2 sq. metres] [Substituted by No. 1, dated 24.3.1979.] of floor area for each child to be accommodated.