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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(9) in The Madras Port Petroleum Rules, 1963

(9)Handling of non-dangerous cased petroleum, during the hours of darkness, shall be done under the surveillance of the Police and the Trustees' Traffic Department, but harbour craft containing such petroleum must not he in the harbour at night except during the actual operations of loading or discharge.