Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5)(a) in The Assam Agricultural Service Rules, 1980

(a)for promotion to cadre of Additional Director an Officer must have served as Joint Director of Agriculture or equivalent posts for a minimum period of 5 years;