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[Cites 0, Cited by 0] [Section 77(5)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(5)(ii) in Life Insurance Corporation of India (Staff) Rules, 1960

(ii)where the penalty of compulsory retirement, removal from service or dismissal is imposed on an employee for any act involving the Corporation financial loss, the gratuity payable to him shall stand forfeited to the extent of such loss.]