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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(f) in The United Provinces Excise Act, 1910

(f)delegate [* * *] [Omitted by U.P. Act II of 1923, Section 4(3).] to the Excise Commissioner all or any of its powers under this Act, expect the power conferred by Section 40 to make rules;