Karnataka High Court
B N Vasu S/O Ningaiah vs State By Bettadapura Police Station on 23 July, 2008
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
IN THE HIGH coum OF KARNATAKA AT gA}ie§;€L§ja§
DATED T}-{£5 THE 23"" my OF " '
BEFC:)LRE: i~
THE HGMBLE MR.3USTICE_VMOV!'-Msfi sHA§aT;isz;§e(9ubAt§.
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BETWEEN:
B.N,Vasu ; _ -
Aged " .
S€CI'€':t€$'d_§'jy', G';amav,
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R3' at. Béttémlapiua Koppélu
Béttadapufa H.oh1_i _ " ' -
Periyapatna VTa1_u.k' * .. __ .. . é ..--~ _
Mysdre; Dist." .% V .. PETITIQNER
, gsynsmt. U Prabhu, Adv. ,1
_ VBe'£_tadagt£1ra Police: Station
~-- Pcztiyagaama Taluk
My.$f>m Dist. .. RESPONDENT
x 'T «(By Sri B.m1qishna, HCGP) .'3..
.5.
This Cri.P. is filed under Scction 439 of C1:P.C. by the advocatr: for the petiiioner praying that this Hozfbie Court may be pieascd to giant an anticipatory bail is the p{§f.§.I;i0i1C\f in Crime No. 135/200'? of Bettadapura 19.8., Mysqrcj Dist, which is mgistcrcd for the offence punishable under Satiiczis 408, 409, 468 and 426 ofIPC. ' u .
This Cr}. P. coming 011 for orders, made the fo11ow:ing:~ Petitioner is the 3.CC?;.1${':fiz in i of ' Bettadapura Police Stat.ion_,___i: for the offence punishable .:%}03, 409, 468 and 420 of IPC.
under Section 433 of Cr.P.C fr:ir,';ra1itiii" bail to: the petitioner. V. 'i'i1§ and the investigation rewards as I ; V'itiiis-«.,yfiié;'V~,.--:'pIii1ia facie discilcme that the pa:-mane:
of Alaganahaily Village Panchayat, ..a1§)ng---- the ether accused misused power ané ii "'._Vfi:is;appropriated a sum of Rs.8,'?'1,136/ --~ duriiig the V'
-3.
period from 2001 to 8.8.2007 by forglng d0cu::1x:i';'é$.a,nd by ttreatillg fake documents. Complaint is Taluka Executive Officer, Pmjiyapatzla' * t hc%'~ petitioner and otht-:3: accused. i.I1ve'e2tjga{;i0f1::'i$' under progctss. As t11e' pre§cnc6 of .th-it jégétiiigxzier is"
absolutely n<ec:¢ssa13{_ for comfiiafian of 'filxlégfigiafion and as he is the custediémt [of-pf Panchayat, he cannot be bail. He: will have to sanfiazniixari during investigation. Hence, the . It is ape': for fit: petitioner to surrm' fie? " pray far bail