Patna High Court - Orders
Angesh Kumar vs Dy. Commissioner Of Income Tax, on 2 April, 2018
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.816 of 2016
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Angesh Kumar
... ... Appellant/s
Versus
Dy. Commissioner Of Income Tax,
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. D.V.Pathy, Advocate
For the Respondent/s : Mrs. Archana Sinha @ Archana Shahi, Advocate
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
4 02-04-2018Two weeks' time, as prayed for, is granted to the appellants to remove the defects as pointed out by the office.
(Rajendra Menon, CJ) ( Rajeev Ranjan Prasad, J) Sunil/-
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