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State of Gujarat - Section

Section 13 in The Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991

13. Insertion of new section 11A in Bombay LVII of 1947.

- In the Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (Bombay LVII of & 947), (hereinafter referred to as "the principal Act"), after section 11, the following new section shall be inserted, namely:-