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State of Rajasthan - Section

Section 66 in Rajasthan Registration Rules, 1955

66. Native Christians.

- In the case of Christians who have Christian names and family names, the entries should be indexed with reference to the first letter of the surname. In the case of Christians who have no family names, and who add their father's names or the name of their village to their own, the entries should be indexed in the same manner as laid down in rule 65.