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[Cites 0, Cited by 0] [Section 127H(1)] [Section 127H] [Entire Act]

State of Assam - Subsection

Section 127H(1)(ii) in Assam Panchayat Act, 1994

(ii)shout, or other act in a disorderly manner, within or at the time. entrance of the polling station or in public or private place in the neighbourhood thereof, so as to cause annoyance to any person visiting ,the polling station for the poll, or so as to interfere with the work of the officers and other person on duty at the polling station.