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Allahabad High Court

Abubakr Ali vs State Of U.P. And 2 Others on 18 July, 2025

Author: Gautam Chowdhary

Bench: Gautam Chowdhary





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2025:AHC:117112
 
Court No. - 70
 

 
Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 4436 of 2024
 

 
Applicant :- Abubakr Ali
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Mohit Singh,Ravi Kumar Singh
 
Counsel for Opposite Party :- G.A.,Tej Bahadur Rai
 

 
Hon'ble Dr. Gautam Chowdhary,J.
 

1. Allowed.

2. For orders, see order of date passed in Criminal Misc. Anticipatory Bail Application U/s 438 Cr.P.C.No. 2738 of 2024 (Hari Om Sharma Vs. State of U.P. and others) Order Date :- 18.7.2025 S.Ali