Allahabad High Court
Abubakr Ali vs State Of U.P. And 2 Others on 18 July, 2025
Author: Gautam Chowdhary
Bench: Gautam Chowdhary
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2025:AHC:117112 Court No. - 70 Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 4436 of 2024 Applicant :- Abubakr Ali Opposite Party :- State Of U.P. And 2 Others Counsel for Applicant :- Mohit Singh,Ravi Kumar Singh Counsel for Opposite Party :- G.A.,Tej Bahadur Rai Hon'ble Dr. Gautam Chowdhary,J.
1. Allowed.
2. For orders, see order of date passed in Criminal Misc. Anticipatory Bail Application U/s 438 Cr.P.C.No. 2738 of 2024 (Hari Om Sharma Vs. State of U.P. and others) Order Date :- 18.7.2025 S.Ali