Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(4) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(4)Every certificate of registration shall, unless revoked earlier under Section 8 or deemed to be revoked under the first proviso to Sub-section (1) of Section 5, be valid for a period of two years with effect from the date on which it is granted.