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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(3)(a) in Delhi Motor Vehicles Rules, 1993

(a)to any trailer not having more than two wheels and not exceeding seven hundred and seventy kilograms in weight laden when used singularly and not in a train with other trailers;