Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(h) in The Central Industrial Security Force Act, 1968

(h)any other duty [within and outside India] which may be entrusted to him by the Central Government from time to time.]