Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(4)The operator shall submit revised application for consent, confirming therein compliance with the specific actions stipulated by the competent authority in accordance with sub-rule (3) and deviations, if any, with adequate technical justification.